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State of Andhra Pradesh - Section

Section 42 in A.P. Advocates' Fee Rules, 2010

42.

Whenever a Counsel of more than 15 years standing at the Bar is assisted by a Junior Counsel from the time when appearance is entered, an additional fee amounting to 1/3rd of the fee payable to the Senior Counsel shall be fixed by the Court subject to a minimum of Rs. 1,000/-.