Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] Union of India - Subsection Section 29(2)(a) in The Oil Industry (Development) Act, 1974 (a)all members, notwithstanding that their term of office has not expired, shall, from the date of dissolution, vacate their offices as such members;