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Allahabad High Court

Udai Singh vs Udai Veer Singh And Others on 24 February, 2020

Author: Pankaj Bhatia

Bench: Pankaj Bhatia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 2103 of 2008
 

 
Petitioner :- Udai Singh
 
Respondent :- Udai Veer Singh And Others
 
Counsel for Petitioner :- Tripathi B.G. Bhai
 
Counsel for Respondent :- SC,Kunwar Digvijai Singh
 

 
Hon'ble Pankaj Bhatia,J.
 

No one appears on behalf of the petitioner to press this petition even in the revised call.

It appears that the matter has become infructuous by passage of time.

The petition is dismissed as having become infructuous.

The File is consigned to record.

Order Date :- 24.2.2020 Puspendra