Allahabad High Court
Udai Singh vs Udai Veer Singh And Others on 24 February, 2020
Author: Pankaj Bhatia
Bench: Pankaj Bhatia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 2103 of 2008 Petitioner :- Udai Singh Respondent :- Udai Veer Singh And Others Counsel for Petitioner :- Tripathi B.G. Bhai Counsel for Respondent :- SC,Kunwar Digvijai Singh Hon'ble Pankaj Bhatia,J.
No one appears on behalf of the petitioner to press this petition even in the revised call.
It appears that the matter has become infructuous by passage of time.
The petition is dismissed as having become infructuous.
The File is consigned to record.
Order Date :- 24.2.2020 Puspendra