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[Cites 0, Cited by 0] [Section 43(11)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(11)(a) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)fails to apply for registration of an institution or endowment within the time specified in sub-section (1) ;