Iti Employees Housing Co-Operative ... vs The State Of Karnataka on 14 December, 2010

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Karnataka High Court

Iti Employees Housing Co-Operative ... vs The State Of Karnataka on 14 December, 2010

Bench: D.V.Shylendra Kumar

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mgpgndﬁnt ._ V' . 1,. 'N "[7'his;TV\&'\f§éi. Pet'i1iivE>n_'{:Q§";:ing _< >ﬁ" for fur§he;' m°d<::r:~; {his day, the €é)LkI.¥f'E E'{~?i2;i{§€'3 tir:'::"'f"Qi'i<_)}2~.-*'§mg':.-' ' ' ' 'V_vQRDER A.~'%.?.v"ri{ ;:)é1;§:ii{}';2§::f 21"-§:e:'i. vate Hcmging Ci')~()p€f§"{.1§i\»"€Z'1 Saciety $11391::§et*;§~~e:'2§' zine: Indian ﬁtiephenéz En<§us§r&es;, E1215; 'g::fés3'::'§:.a?s:,§"~th§§~;" §3e:i{.i<>;: fin" :;a;esti<;:1i:1g {he 1.ega_ii_t§; cf the 1'izaii"€§;;;1§%2§h~V.,_isshgzaééi by 11%;: Stem? Gm-'crn:n¢:ni: {:x¢:'<:§;s;mg its g:{>éa<§,f:'$ gs:e;§:§f:S:3-t§§<):'} 48 { E E 01' 31%: Egg-amé A<:<;_L:%§;;%ti:;>;2 écig E§*§'¥}«>'h '.__{'§'<}:" :2;§2s:s:§*f ;'?'s<;:§'} :i;'<:;p§}ér§§;: ;::::;;2.:%s§ii:>1*: ;3:z':ceca:§§;1g& in $3 -4- 0? an i'3><;{t3I}£' {.317 1 :-.1c:;:<3 22 §_Z{1;}.{aS of k-2.:i1«:i in S}?.E*€c>.2{'}fE{T}A of YeIEuk1.z11t:: Viﬂéigﬁi-._ Bzzzggm" I~~{a:>bii, Bzirlgg;-1¥<_vr<3 Smith. T;-1.}:Lt*}::;4_';111& Bzi.;:';ga=ﬂ<'::'c:: I3és«:tr§<:t.

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matterr 0%' 2: ;2:feE%:n_i_:1::z'§*~--,:}()&i'%'icz:ti:3n dated 2E%.§.E§85 isssuad by {he Slime iZ?%<>vt':rr§§'1:::%.:1; pxjapusiizg :0 acqziire an :a>s:..{e:.";: of 5'"? £'tCi"f3S {:*fl.;%i1::"§ Si: :'E§:é_$'«;'=2{_iE§2:g:5 ::<::z:2';:>:"§s;:;:(.i in e:§iff<3:":;:1":'t :%u':'v€}: ;1z:mE:n:"::fs§ F92' L.:.Ei:;:ATbé:;1s:§iE{_'{>"f V'£':::_i'§f}.:§:1g :1 Eayaaz by the p€3Eii§.(}Y1€}"~-3{}C§€:t.}' 539 {hat {E23 é;=«:><:§€:!.:j; :§.«::2i::és;>;§ Eh;-2% Ezzizci 21:35.2 C£'£E"VC ms: si{z;~:s; smé {§§5§§§"§%'l9i§§§?u§§' :.::éz:':n;g:S;: ziié :'";é::3:':_":'%¥:2::f'$ <3? {.3226 %s:;s;:i.§:{},-1 W-

4. ¥V§1iIe the pI"{f1iI'E'EiI}2i§'y :mti'f'i_<:21ii:':~:1 ismlésd ::n,&a:*:1' Se{:t:§<'_>:1 4 (I) of the ,»~'~'xc.;£._ it £1pp€£iI'§'§ wzxs; f<31¥::>'we<;1 by it S<:.c'{.i_<é:z_6 (1; n<):ifi<':21%i0z1 <m:d 24,i_}1.I986 and i: is fu1."Lh<*:_r_---§i{§§'1§§*;§§«?.{é§:;;E:« .

pagsing :3'? an an.v2u'd on 24%. 298?. it_i§;.».s1¥_$<'> the §'i:'r'aEé;;:s' V of the pstiti<::m":2' {hat in 1:-:-:m3s of the: }3b'i'<.)\zi*s,i[:§i1s; (:5 -S7i:.;t;ic:11"

the: Act 2;m<-zgxded. by the i{211'a'a:=1f271§i;z .AL'ft.;;1 'I"E'I}AE§.fiCii'§vi.€§ViT'Lﬁldéf V Sectiml ié(2} 0f the ,ﬁ*,;(,§.t., w;'1'$'{ *:::_I>;;r} "i:;::;:I:3d "ihtz State G<3verr1mer:i:, evidencing i2l1<ii.I1g '§5{§f%§S€3ﬁ§.SiC}vf§;'~{}f'_.{W0 pa:'c<3.1s of .'~:':;b}'i?;_a;:i' ;:.::;2:'i:.i:z:'s'*» t1i§.§":§?fK'f?.E}.y'S',:}'§ZU.1Ti3«A sand zmothar izmezi, {EH8 being ltiu;

paired of Iarirj n:1j;;3ua.:;uri"t'; 3't}'.'ig1_1A'11'i;L$ af;d'i ggu ma of Phut Khamb as pair the :1<.>ii{i<:a:t.i:)z3

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iamd §<>€;;2te::fji iv: _':§1«'::,¥ viiia i_sé;1,1¢:d. 'v'i.(f€--4__.z5A§T'.V£°:€V§i¥}lT{3'~rE" .;ii_,s1'1 thés being foilczwved up by ya:

E . _ zzrézﬁégpiii' efficial IE"}£Ew§1§{}_§;{i}7;(§E}I¥§ Liamazd 8.?,2(}(}4, camy at Arinexure 'E*-ffiéﬁ --.t.i'1e:-:~.;;>éiitEv<;§2?:',..in.<;ﬁc:;1E%:':<i that {he 0SS£:3-S$iG§"1 af r«;L:b'¢3:;:E lands . _ _ AV . ::~ 573*".

L 2._i:§3%:23.:;~: in. ;§§;.§\<3<'>.?;{'}f.%€j}z3'x has been mzzded (}'.:'€:Ei' to ' ._tE2:§ gée-xiii o':1<:-:_"»s;a.)::i.€:£§;.

it is; in %_E:::: %}2:::kg:'<;u:éa§ 9%.' s;u<:E*; ;>.§.s2:d§:::g:; mat '{§E€= VA V' §§;?}:%i§s:';::31'E*:;:s«; ;:§3?;'}§':2:.2s;:E3{:<i E_§3.%.s.:s C§}iEE."§ szcsaééaéizg §'<'>.:* a:gzz::5;§§%s3g :23? {E16 < N-3 <:§a§mi_1°:5; H} be {he E»;:g;1i h<2ir:~: of the c'>rigir1z:1. §<a2thed.a_:' 022:':

Muizésam-.z;_11y Reéciy, and <>§I%2<3:r';<:.._ wirm claim ':nt':.:31":2:;i L1r1'<.3..e.f:::!»- IT'i?pI."€5?$i3I}{ﬁ(_1 by c0un.:sc:E. }~Z::spc.:n<E:é11t N'cs.E Stan: . represténtmil by Sré.V¢:t1i<air:ésh E)<><:E_d.r3.ri,' ic:z::"iv1'§=: ei4i':::{L11ei:

r:3sp<>n.<§t:r1t§; 2', to £0 arszt represeintsitd Prabhu' Statemenz of objec£.iz5§:::_:?*;z:_§=e Ef>.é<:.r_). ;:ii:;. '15'<:~§w;2iii' Qf " the S't.2iié§ G<)vemn"2€:nt.

T3. The most in€pa>riar:t__ f';--:iSpL 'c:f that the. State Gm-'ern1ne.{:t E':as.:::i'k5:_n {E35 §;€a:a~§1 th::£.fi;--h_e Sizaﬁi has gaesither taken 0ss€Ssvi'::§fi°{';féiae Siii¥"s3¢'i'~.1£i2ads ii':}'2"'h;1ci ii hand:-;:d €)V€F actuai §><>::;s:-;:=:§:si{m cvf {hag 's;t:;i§j:éct:__jV1:zz:3c35: t0 the petiﬁioner-seciaiy and ti1r3r€:f?:.--:ni'e, it ;;;?;3iV.z15; though the Siam G<)vci2'11:12ent has berm aV"ifI;'";11{¥;i<i:é§.gfi' 'iE:f' i'i:;¢p<}xw'@?§"§énd€1' S€3C[§OE"l 48 (I) ofthés Act. $0 c(::uz1tm~ has: warn filai «:32: baE*:aE.f' sf z'€:s;§<s::<'i:;':2.%:;~.«~:3 Ear} $8., :~;:;b1I2iSsi<}§: of Smt. Szmdhygi E)I."E§.bE'£U.= V§=.'3f'i::'§._E{'3€_} '{:'?<>un5;§3E '59.? igézssgaé §T€$§}{.}§'lC§€EE{E£ is; that the :.'a3:_;p<'2:f;.<iz:2":3:.;«; am: §-€;j::f§V;":::;:<:%'2 in ;3<.::§»;::$$%_§:>::. af the §;:::.£§;a i§1<:y ;':'::":3_;:%s"::3ei éaé 'Q ;u¢ 8 ll.

p{'}$f5t'ES5§§€'}I1 at} almzgs and «';";'£;1I."1ii3I' §JI."UCf:€:d§.ﬁgS bazfwe ibis CO%}I"'{ ;:>m«;>f<:vf*t§'1i::- is-mds havixig I.'<3111.;1énc2<,i in t1mirp<.>s:~;<3ssis;_>11.

9. 3. have hazuﬁ Sri GL. 'v'i$;hvm11at.h, 1.<:2ufnc<'£3§.:<_>i1'1ié;i::§. f€::. ' .

the p<'::t%.iié.:r1eI', Stii V:3nk:3.Et3sh i}<)<id¢::r,%_,_' E:3;3;::%':'€:'§:i'A .';5'*xC%'2'\'_' §<>:_V rezspcmderzi NC.-5&1 and Smi. Sandhya P't":1E3§éL_t; "iIT€:-;,1f'£f':<=:g'i' c.:cfm.'nsé%:I'i'Af{$'£"--.. r:~;-spamdent N<é.s;.2 to 10.

1.0., $31 GL. Vis;.¥.i;wz111a3.i'E'1; -A V1:é::11u"i;::d c(>{1':':;«.;:3VE' .f01f the p§:.t;iti011e:.:* hag ms;-zdet very v€11t:An*;em°:;inr;§._S:'p§AiV§£éLi_ submissions to contexid that the ':i:3_i.;i--n0fific;3.tié3n ..s§ bz1d in Eaw; {hat {he Stem: C?'V(3i}é;iri'1§r1}:,-H1 <E3%g}%;;Ed"~;ﬁ,i)'t ha?$é""<éx€rci$eci its pi)"/£33' Lxnder Se<:ti0r1748'(E}0*f":ha:.,_}ix£:t§=:::fi:;:<é thaé iand is \-'f:SE€(i in the Smite pa1:'tic1:1:1I'E;;_, 'a_f'te:"V._ihEr 'S}:i:i::>"G0ve:"nmc=:nt E;<)u§< ;)::>$se5;s;i<>n of s.:,:.2b§ec:_'§ §.;1§1.d${;'~Vz2sf;' p£j:i*. A::11<}.i'>Euz'6m.E%?, 21:26 <«3%.-@321 i1'§€1"<2€lfE€.i' having » hamézépgi <§*w3:' fg3<>s§:a::3.s.j__i_{;1j1 {if Ehia very kind in §'2w:}u_r 9f the gxziiéiiiatr:':¢€':.'%:E§<><i'i::ty :15 pm" A§'£E'i{.':'Xu§."é3 F in Ehif }"€":£'tE" E{.}{}»<L ths: Siam:

.§:éV{}j:~ié:"F;:f;{§'c.;f§'{'v{fem §:::v<2;" e:se;:5rcis;e fig p<:w6:' uraeziizr 3&1':-£[isi}E"E $8 { E } <>_§¥§§é5 A33: £134? §§fzs::°::f<>§f§:; §.'§Ei'.i3 :';s>%£E*§c;1E'§:'>:: s;u'.1':z:'s: 'fawn {MS E3a3;i.<:

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_ 9 L54 IL In aéditiiéﬁ Siii GL. Vighwanathy Eaarneii é';€3E.'§f13s'3i 1'%::«'r she f3*£§§§'f§i{}3§€I' has very ﬁifééﬁgly arge-<1 that the Siam Gizfweifiz-I;i.é:.r:: e.:::'a§_d :39: Exam :3aiIaie.§aﬁ§: embarked upsn :0 iss;:":::;1:r3<:2:ifi§:€§;::ﬁ£i{%i2-- ~ under Seciéaa 48 I; Z} of the Act, pariésaiariy? ;;f»:§,:g'?;'z:§_*§,%A, {(3. 2 {he antiquity (is? the ?¢1{.3q?1.1iSi'{i{}i'1 'vbéi'i:gA'§:f 1985 and ﬁxerciging pewer <11-S.( fa: 'V ﬁrcypmng the pfacmdingaz; ~;§i7ter ;<V$Vf'LA:2;_¥;ac)uI;2V5' §z'¢é;;r$ is mat a béma ﬁde: or §}.'°G§3€-1" exezgtésé but mare 'im§3Grta:1.i§.y .r.1;G:i.'b:ee:2 put on :3_<3t§.ce and having ﬁg: béen g*i.:ra:£"T a?pp;G:*t::n.ity":0 rriake itg Stand clear and pzitfartiz 3.i1'§*.'>€g ¥§je¢'iix<}%:$~._ if -it imends, ta iiiﬁ igsue <3? :10:ifEca:i0r£" s,;:*:<_'i§;r x'Sec2:§§3§1.?i_.8 of ihe: Act? the natifisaiion arise stjffarf-3 Eéﬁm me%%~y:.:;;:.%%;§§ having been iS§SE}£{i in viaiatian <3?"

-- pz:f::'c-i§§::$ ':3? :33%u;?aiE jzzsiice.

'T2. wasnsei ¥%?{§iLi§£§ giaaa $'{:"{>r:g rséiazzca 0:': {ha ".h§u<£g'r:3$~::£";.@i' Ehza Szzgrems C€}i;::'°¥: in {:23 sage Sf S2"A3"E 5f§;s;::r§:{§?;::§g;§;¥':' .i--§§§;'S£'£Z§$3 EfAf{§jﬁ;_3'*£' E§$§'£Q*§'E,fE§ .v , Supmymaé L ~ i{}~ A.S'S{}C!A.TI();"\r' VS. S1541 T157 OF KA RSV?-1 YAKA AN}? GTHERS I'i;':p£}i"{€(,i in AIR ,2{}{}.I SC 43?.

1.3. (83; d.mwi_ng:_ £i[.tf3i1Ii.{.)I1 tn the c.x:.11m':1zz£i<311_.--«'§;§' 'zhié.-' .

S;¥.§§,7sI'i'iiS$%<):": :3? Sri. 'sz"isEz\x;z1:1aih.; I;_ha:.I__f£h<;: gjézi%f£.'azk:s;::'§S;<:i:.§.€t;.;V being in the p<;ss§iii:>1'1 <:>f 21 bté:1_<:f.'ic%;:'1*y fi7{f§:"' big:-11;é:1*i:f'*~.if._§i':i--:. subjeci igmdsg WSFE $<>1,1gh1 {:3 1363- z1gfL;~z;Mé:"ed émgl 'thy: ':;;:.:i;';~1.ii';<§iii<§n of "

lands being in Y€H£1kL¥:'é'.§i \s'i.'3.1a§;c3,__*Be'gu:" hobiig ~B2mgz:l0:*e Souih Taluk and hendng ggzot ézténaiiutisid _s§{t3é_:;zsv:ét_i_a1E1y exsarz in {he year E987 and z:g=:gh.<3; p..r:E:s;c*:::t"'Eei'11a:i:e;__;if<: ::<)m:{~:rne(§ in the yeax' ?,()€§}i5i«;"TE,i*1e r"c;. Em 'w;i§f fm: 't.'i1t::St21te Governmeni to hzwe issued i.ii. 12<:::§fi::é,i{iz'§i:..::1;1<§'é;f :S'cct%c>n 48 ('1) Cif the ACE; Wifhﬁtii evez; S}}{'§\'E{'§§§g the"-:_':,~§isi.:r'ié.:*s_§f"'<:i§' p1"<>Vi<iing am <3ppc>rt:m.ity of hﬁétfing 'is; p'<-;ti:i}{'%:n<é;--f; in the above cited jzzdgment, the Cant': h:::--:;: f3ff31'}{.:é{r{3I1g§§' <ie:p:"é:<:z1£&::;i {he ps'a:cii«::e :;:sf ::<;_3%; :ke.gp"g:2§§ %:h:3 "b§:nei"i£%;1i'3:" iz2'§h:'m<3{i. '€}<:.§:3:*§i :::n%>a.:'kimg u_§{_>r} V'L--.i§é:;§§g; E;§{}V'§A§'ﬁV(_%'~§;iE§{'}iE mdez' -Sc:<,:i;§.a:>;i: =38 {i} sf {ha Ac? 'Em? wii§::%f2:2,y£;1'gLA'l§7:*ié§*n zzcquisgizéam p3."<:.:<::te:{E.i::g:~;; é:E"§:«,-1: {£36 S§,E§S%2'$§T:i3 ifzmzfé; %2{:§3a§ $3.22: :§1<>ag.E:: ﬁgs: mg }§_'}€:ii?:§%'§£'§§"i §EE.$:i 3}}: iiwé Sigma %"

' fim .%'"%;;E§}§'§E§é:':EZ:E2§E.§'%'z2.3 sf E§:::r §3e:%'i§E"§i;%§E%,f-E' ?:2:<'§. pgsrzigépzziagi in ms WV! 1; Dr. Gi;Tm:t1f11:31e:.H H<?n,:se.1e.ss H:.-irijzm .{€Z111pl<'>:_sec$ As:;:'§ci:e:£é<>:"; had C(}I'§'.§{E', £0 b-ff: ::i§.<;m%.<;:§c'3<:;§ bath by {he Iezm1.<3<'i Siragie .§:.1d;gfr..;1T1:.:i {hc Divis;ir;m Be:";_c;:h had aftizmeai the dis;r:1is:.sa§. but 112:xﬁiiiié§<é3;;':;. t.ii::_ .

-Supr:;:.mc C€j}LEI.'E he-xi c.><:<:21s%<m 1:0 z:IE(:aw..£b,;: ;:p'pr§§:i"<;;ﬁ1_y":"':')'t'=%:E*:z?_ V I"{3é3.§§(3I1 that {he bszneficietry had mt bezégz gi_x?e'3£1 azi'<3pp.<)1't3,1r;iLiy"(Sf. hé:ari_ng before en'1%>22;'ki11g upon 'S_éL"§i.()1"} <3§8._(E'),Vn.c':»I:ifEi;:iVti(§1i and ' {he ratio 01" {he C2253 -35:.' thz>J,v"th::_:'peﬁtiza1ae1*--é;€3<:ii;:Ey is the beneﬁiciatry in Wh0St3 f';1V(>:1r"-j.s;iJbj <':;C§?I21::;;i§§' \.é¥f:ré:_. proposed to be aaxstgumzai ami \7"§'§.{'1E'3?£;¥.ijé'v'sfa':1".€}f gi3(3'1"'L':if§"{Li~:?1AI;.iL}'I:"l=.§If1_};éS})CCT of E acre 22 guntas; of E.z1i;{j:; _.z11e"'y::2:_1""':2(}H3' v:md ' thitt 10:: without m';$:ic:c;~: :0 the p€{V"§vVi'z':}::c:tf~:;£:7:'{;<ictjé<%;; -c':T{éa.riy fa.-=ithi.:1 Kim: viazcs 0f the iztw de.<:§ared bgzjhc VS1ip_r*é1'11.e" C{,>u:'i in this d:-szgisitm and that' it can. . _ :zcv:3:t§b<: é;us;£21E;:e€i'--w£nV__I_2;w, §s_:§,._€;:)7u-§:te.1"i_I:g su<::_E2 :;:;:bmé:;s:ic>ns, submis~;:=;i<sn 0f Sifi '\J;--:§:§<.;':Eé§:%: '§3<><i'«;ié:"'§, §_e:2:m::d ASA; with §'€:§'i<::'em:<-;2 E0 the mégingié j :':3<:<)z*é;Es; iiézjxi ii isg :_1<':'i;' 2:5»; Efxéagigh i'.h:3:. iS54§LE€3 0%' S:3§:t;i<;_>1r1 48 {1} . :"Z'EiJ)§§fi1£3'£ifL§£'}§": mas; 2.z:it§3:':::t z.-my c':pp:'>:fi:;:§s%:§f;: E0 1325 §3::i.é§é<.§:_":£;3;", in 4 W 1;; L4_ pzftwceedingsz that tbs ;r:;::<:t'.>1'd is it §:'.:3.'§i'iﬁ"iOI1§£ to this amxﬁ 1'}.1£}I.'€()\é'{3.%"

it is SUbiT1.i{T.€3C1 that the sat-::'}£ Prz:::;ider1t of théi So<:ie{y' .hf¢:tr:£44_':§;~3t§ is§;«;a;:r:3c;i 2: "N0 ()bj<:t:ti<m {T<:1't_%t'&<:2t{c3' that' issue. 0_f7t.1t<'s*£':f"F%éE;tt§(.33: 'M. i,'E§'.}.d€'.¥' .Se<:ti<'>n 48 (E) of the Act anti t_'b.at',_ijhe Stittéé'"G'.§;sgé':':tf2':¢:1tj_ V having not tztketu p{}f~".S€:$;$i()E".E 0?' the"1«sa:i;§ec't 1é§1':7.c}:fs,.titje neither "v'€St.t3d in the State Gt>f§%.3r:1ttte1i't .__n:;'s;{Ah;1d"ath'€:" State 'V GO"v't31."I1i"I1€3§Ts't lost its p{m{t:*:.:.jt0 isgué :;vt_:i::>ti'f?ic21tic>r:'iznéitéi" Sctctécsn 48 {.1} 0f the Act; that the m;)tii:'i-::';;:tTi'<'§1'1 LT'<;p.x;fiVt§:' 'xgzalid in Eztw anti th€:1fef<>§e:, th:2re§~vi$";:g§'~zn::'tiit ;;n£,i~':thi<: ié::€i'iv.pi,3§iti.t>n degervea to be d_i3m_issed¢ ES. Siﬁt. 'SElf1.€:ﬁ";.:./TtE1'~.?i;£ibﬁ'i3: i§z:1'11ed ctattnsei for I'€3SpE')i1(i€n{. Nag. 2 to E0 "§1p2t£"3ft"ii}m .s;u';2.;3t>:'ti1133: the EiI.1bmiSSi{){§ made by the «..Ee211'v3§:é'::E ;A§;i:;';..i,_tic*ettzi§' G~--»:1:--'--;e.:émt";r:t«*:2:t. :5x{§VO{3£}'[{: 3.33:3 paints»; eat that _th€; §§tV1'x:?_:it3V{fQE :§£%E:;f{3,_ is; "i-:>t:a;2t.::<:i at Ehti ;3€.:'ip1ter}.-* of Ehtﬁ Eatndg ztcquizaiti ifrjgétgté $£§V£:§é3.f§i.--; i}'1§i§' tht»: t"a..~;;><_mti<:n§ Netty}, {O 4 hati 2':-3E'§"§é:int:{;E ii:

A V'pe:a5:.js;§35«:;~:;:«:;?>;.:':" atttai that they hasi zztzvci' East p<'}sa:«;es;:<:%m1 of thee Eands " . ';«.;t:;"V1¥ti»--:'§?:iz'.-t¥; Elhtf ttctgzziséétésrtt §'§§°t":é5€€3i§§§§§§S §:22=:§:1_g mt Eitean ::{'::;<;:Et::i<:<£ " -ea/kit": azftﬁgf 23; §;i§f3E§§;:*.- {:95 25% §":r<>:";f: {Ease tEt§'{§£3§.§€'§E§ {if Zt§2€;§§§§F;§§§t.:4E"1 ~« £3 « pI'£}C<3€di.I}.g;"§._ {here was; no €.){E"i€1" :;h<>§::e to the Siatc: Gm-'¢1';m1e11t except tn {imp the: 2:<:qa:ésiti<>r1 ;>r0c«:=::'3&i:1§gs in .:"es;7e<;t._{'3-ii'ih_i:§ €_E;{é2E'§T af Ezmii: that the 2:a::'.i<_3:_*1 is; 'jusE'ified not <>111y----hm 41'::;.:.[t:s . ais<> in izgtw, §'h:3§'r;3f€T§.1't:Z:, 'LIrg€s; 1"0:' :i__%s;::1i's;:s;:iE"'e:~.f:» '£f.'V1'e: _'wI'iL§_V V przzéitien.

16. I have _peru:~;<3{"} {ha ;j§c:§<§=i.r;:gs;; ah-:i__bt:*3t(>~s,§¢{%'£E"iiit<3:itic>;1 "

to the f§13bE'm:S."§i(}§'3 made: z1i.§h_e b;12";"' é.";-vzriiei' <ird<:i'$~1§'»as$ed by {his Court in ihfb e:1_a?,iie.:' 1°c72Ls_1icib:.i':'x»irrii_ §}i--?i"'1_':'»3~'.*'r'»ﬁ€5315 I'€-3P€3nd33'15'5 chiming Lifidéf-I:'~vE}'1¥;§IviE i_n¥_t<3.z§m<.;' m'? A'ifE*2.c'.'3'«..e:)I_f_df'rii° déitﬁd 33.2.2003 pa$Sc:d.:i_'n HS), ogapy produced at Ann¢xu'§:_:~«H4'21nd1z£'f3'}';f{fic:.r'i'Vby :3:f§:1é1' of the Di'€i.Si()I1 .Bene;:E": daéed 23.5$2(><}3 in §n;a.;h§s%;;¥2999~3(;<)7 ; 2003 (LA us), mpg g>:r€}d':.1<;a2o{_ at ;3;r2v:1::X'u:i:: Im the: E}Q::§:§§§.{-}§2? §'£{3Wh€"3:§T§f in {ha <:a7e:.:.rs.;c '=1:é£' e?2,f<iEe:'«. is ':v.~;'§§i<;'=;:';':'éi§?"V'Vi{:aE1*;,-«-" :"n_:3n£§02%:e:i zhai the razagpondsmsa 'x-'»s,=-iﬁﬁ;-.§z€_>~::._Vé.':f1~~§5<?2s;'é:::.s;s;éz>z': §"%C%E' it is»: iﬁéficzitiid ihai {hat wréi §7€-§§'{§{}¥'3:'3§' ¥§ra»'2i51:' .1'? §§{3$:_ §Sf§}ﬁ, if': fact Ehc Lfaiitrf' szééught far by pé3E'§ti{§II':£:I' §___Eé:é .r§5<;§:<>n<§$:§:;<~; aim} :s;:;';m_:;:: <':%'h2.':.§'s'; vv';::«: :j<:::':§e.& is '$121:

-.:'::§""f€;:z'_ ':7~,;'":_E{§=; gim aha? ;;:::'z>u§'::i iifzzzi 22; :'§z:>.<:.§;;.:':;:i;>:"j; mééaé' a:;=2:"s:"2@§ E36 sjéx ~m1.4--

g:'a:1t<%:<E E2": §'a2:<'>:.1:' ;>fp;*'ix-:=::1t<3 p:':z"sac'>:z:§ in writ. j1,:1'i_s_-;&ia:.ti0rs w__i_th<>ut e>;;m1iI1ir1g thii' 'fz2<:tz:z1I. 2'iSp%i3<.3[5; zmd was di:~;mi5:>;<:':d on thr:7§}::fi>.1,i§';.§i {hat ii £5; not 2: fit m;1':.1::'3r "for €X£1I'I':iI'1Z1ii0i"i in WI'iE. jE;'.I'.%i.§§C1Vi€3f'.'§.{V3'§;i "i;1.§_if'T V' a Ifizktfeé" [(3 be exzmnineti by the g.i\2i:E'tii"}':;W«. "

not iiead tea the in1'E:r:':1a<:<': that; .@iti1;§1?JE:i*:.¢A. p<)s;sc:s:;i_0n or {hat the ff:Sp()I1d6I§I.S""g{€iTC net':

17. Ii iié not I1C;?C€?;f§E§;2'£'}T_'g' fu:"aher merits; {if the maﬁa", 'v'::§'$i<3n of the State Lt§.§ ir~s cieafiy i11di<::1E<:d!éil*i'ci::§LicedEli' f._ht:»._::'ec<:e:'dE;"";iI$<1 I'ns;ofa2' the iegal p<>::i%:i01:"*._i:;" ;t<71'1{:¢Vi;a}:d.%$»{;'<3}:s§: "fi)1* ::":x<~:r<;:is;ing {hes powéss" zinikz"

Scctiﬂn 48"[1_}" sjsf ﬂ'.€-'VA{3'iI.Eéf'(1.€Ii.i€3CL 21:; 211.30 the vestizw of the \._4 V . . c $'ub_'jgg:t."};z.nds i'r;.__£Eé€ State. G'<}ve:':;_:ne::{ zimi SC} Eémg 215:; {ha "-_;:><>§:s;ve>:;<éé;ic::>";.": afsfﬁhe §;=:£iTd§ are :20: t2:k_en, {he éitéés of {he izmd ::i:":*s':;-%:}s;--v.$;£'i~:§fé~:?§::--._<:e*:.r~:s*;.<=:§'$ a2*s<;§ :E%:':§; havézzg hem ix §;}€3.'.s7f§i3S§;'§§£_}Y§., i1':t:£'e..__%i§V'é2i%_"_~.§__m;::%{%€E.§:":":<»3:':E {<3 Ehe: Sm: G<_3ve::1.m::n£ in §S§Si.§§f1§»g ::<;{if§.:::::.§,.';_é:é .uéé<§::_:" S<:~a:iiz>:1 4% {T if; {if 1;%§<: ;%.a:L 2>:;%.§%:<E;"2*:wi::g '{n':»m_ u :

'J1 I 21<:qL1isi{i<;m pz'<>c€.€Liings mart: 5&0 if the. I2-ind (§WI1€2"S hawe no iwbjeciitkri for i:;$L:e:: of 2: I1(}{§ﬁC2E[i€')F1 Llngier s:3<:ti(>I1 48 <>'t'_4€'}f::;§"

I8 E:z:§::~§lu' as the 'Lxdcrxzzmt. 0f' the $12 r'c'+:m<:_-**Ii:e:_>Lii't~.ii'i ' ~ » z: . .A _ L. _ T <:.:1:~;:3 of Siam: G0w::"I11:";<:::t }ic}:.15;&:.F::s;s.__4H212"i§a:if"=_§€;1";§3'I<>_yec:$._ V Asa-;<)ciaii:>11 is C-("}§}C€I°U(3(L the f2Li('.'{§.; uf"th2:i;._Cz5ié;<: ci*e;ii'§.y' {hat ibis Siam: Cr(3VcEi'i3I3'ii':r1E: wa1s--.,;f1"<.;::i_ng im_f>;'<:--uw'i1.§r1V"*ftiéiia " fitirs 'V intemiavns than trying to :'a:;¥..c;:§'caaI:A..:'¥1'é=:=$_§;~*;?iéi'i_.i3é3r1r2'i'i't"':;c'}2£_ght {G be a<:h_ir:v<:d in i':w0ur of M'ernb<3fs «:3?'SEi1tt:..Ciz§i»-E:mmezii Houseiess Harijgm EZ1":2pE<>ye'g"~;[ 9'§_\s;s<)::_i;1t§()n~':;1:id fij-if"--wh:}VE§<: benefit them was; p17<)p<}5;23,';i"b§? 21ut.i*if§iirit_i<:*.3_"m f<)1_9':ﬁ' 2": layout: and to mrve Gut sitas to ban {ii:::t1'ii:m1;?:t:i t*<>_ members (if that Staécz Gtwtianxraem I*é¥<>1;zs;{:EaS3 Hiaiﬁan'E31*np1€=}yéé.s As:;0ciati<'m. §Vfr._iI':;1t <:as:;c~:x on ihree <:><;<:as%<3nsw, pzfesiimimiry 'ﬁ§;1i«%T'iE<.:é3E:§£ii2§§V %1;§;':i.-Exam ii-;.<-;u<3(i am& {me {Q s;<>.me §E?{§p€€§§IY§€E}{ Q1' Em: {"3¥;'§%1<21:;'ii:-<3*{3zu'}i::r EKEEG zzgétifémzziiawgzs ind not bean pur::.z_;¢<_i by ._f'{':-§?T<';_wé:1§' zip mi}: {E26 é:§s;u::=:- 9%" Saicéiam £3 {E} :.1<>i.i_f'.zziééaétx §3"§£3"E.E "*1 T. ~45 R , -"S i _

-- {Exam <52: §§'E{:3 5:3' <'}:::.:;;.<;§@:: aim bégiéc {:<:%'zr:2§1*1:?:21i fézaé a:<}m{': mg) 4-6 {(5 A-( with 2: <:i::<:§z11'z.:t.i{3n §2:}iwit.hst2:zédi:1g stzwzral §i'I']};'){3Lf§IY"§i;'3IT[S in {he fawn of wrii pc'::it;i¢:>n3 by abs 1;-zgzd <>wI1€..;t~;. "Fizz: _;:*£;i'i5I.a;b.1e

1.'€€is';'}I'{i?é sfevitziircai that {hit Stair: Ezzaai mt 2-'z<:t€<,i iz1__*;:«. b(j:1':§'?:"'f7iL§'i:---- ~ manner Ea ishzuingg the x:vi:h<;ir"zm;;1§ §E(':)$'§§'-i:it;::}.{A'i(§E1£" bu.V!': é*'£€€ 2"£é'i::.§f;1ni'..V 1"t3C(§i"dS we1'e *x.xz'it11%1':2E<:f from the Cf<31j;<:; iigd E'h::£t' it. Was; such c§1"<:.umstan<:es the -SLIpre1I1e*v..}C:>;:r£ i()o}.<:. that: {hat the: Staciety far Wh()SE: bencﬁﬁg t.h€'ﬁ1';£ii1€}'$ p:'«:§;§'0:%E:d to be axcquimd shmigid haive the r:f:_i':1i_n3s'1'1'%2 12¢):-v:«;f:é;a:f;g~,QfT mating; '%>e1?"m'e a'*:mbaI'E{i11g Ejp{}:I14f€'T witlﬁir2iw'i'i1g"'f1f§jmi'":z«::.q{1.is;it'i<:s:_1 proc;:eedmg in réspeat :>f'V:.he*i3zi::';d3 < jfthé'~S'{3cVie'€V'y. V 28, Such i5'.~§ :'E?(_.):i'_£hC__§i1;E3'dii{}{E in the pra-$311: CEISEE, the zzc:;_uisi{i<)ri"'L.._;}ra;>:;:e%:<§.i::'gS" i%!;1.v:2 been cmrcfuded and the A_ g<>%:v§::1>:'Zr:;:*{;§§f;t'uP2:1vi.:j'gé$_§g_ued n<){i.fi<.:aii<m Lmdﬁf Satciion 48 { i} if 'A»r,:;;;v.,g%%:}}g~ xi'r1---.:'es;:>c:::t. {}f 034:': pa-Lrcei of Band zrécsmzurégag an s:x::3;,_r£§ 0? } 'i:i._Cf:£f 23 §§:L:.nt:a.s; :3? 'mad, as ii 'W213 E'<:>s.,m<£ 3:163 :35; "-»3ubmi:tc;§1~b§,:' the ka:;:1':'§e<;i coagzazti that there": w'¢;':: c<'>:1:;<{ru<:ti(ms; " gm: 23;} $33' i:h:3:~;£ Ezmgi {'1W§"E.é3§S§ $5: i;'%u:.s;&: '§:z§?e:£s.~: :,m{_'E ii wzzx ,% [Mﬁ ii! E'; n nut ;:>0s;x*i':3Ic~: fm' {he f"0rm.;1ti.<.3:1 of the sites«: 33}; the pi3fi§'§{)I1{i*I"+ :;0c:i:::§y.

21. Ba: {hat zipmft thﬁf jL:.dg_men§ 0? tbs: Sup1"::*m{: ~ my (§§3iI1'i{3EE iieithexf can be C(}i'i3§§I'%3f3,*d €ii§'"£i »:i¢cIa1.r2:i%:§":i'{iii' §éi'Va%5_:.'1<>£'._V as :3: diSCf:":§'l1if.1g .;'21i_%(3 iaid d(}we*L whic11 bi1i;1sA' ihi.<§'C_<'5uzft g:>1i.1..f,i%;)éi'» the pI.'€:m..i_sc that the SL:pr::r"n€: C::;--.u»%i'-Més 21 S[§.§.3{";i'1:£)I_""_;C{L§?V.1I'!3ViVNil} the hifZI'E1I'{Z'h:~,»"' ()1? 0urjL:dis:i:;t1

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bz-iscaéci an the Ht'3Ct3SS§.t.:y' :2? {ha State {'j<>{?é1':':":33g_3I';§' {<.;>«j0 1"11.{>:'g"A the <;z:est.i<)n to wheihcx" the bgzaczficié-=.1'jy 'i$ <:11{iti1 e';iA is be Eiééiziri' zmd 23:5; 1:0 wheiihtzr the pfi§ECi§C3f€i§ '£)f"I1&,1{EJI'EiVf j_L1§iiCi2 2,1E1;;'a<:t€d anci to whcthaz" on :1 ri;2iéii.11g_"k>f'ﬁaé;--. p:.*0$~=isi<')ns of Seciion 48 ( E) of the Act? it could bi: i»h21'i"~it' Vi:§f;e--i*£he1' imziudeci 01' exciuded zztc.

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