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[Cites 0, Cited by 5] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(c) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(c)threshing floor, cattle stands, village sites, cart-tracks, roads, temple sites and such other lands situated in any minor inam as are set apart for the common use of the villages;