Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 190 in The M.P. Municipal Accounts Rules, 1971

190.

At the end of each month the amounts (whether paid up or not) shown in the subscription and donation book shall be totalled and the total posted into an abstract in Form No. 5. The abstract shall be checked and signed by the Chief Municipal Officer who shall at the same time satisfy himself that steps are being taken to realise the promised subscription and donations.