Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 141 in The Air Force Rules, 1969

141. Adjournment .-(1) A summary general Court-Martial may adjourn from time to time and from place to place and may when necessary inspect any place.

(2)The proceedings shall be held in open Court, in the presence of the accused, except on any deliberation among the members, when the Court may be closed.