Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh (Telangana Area) Land Revenue Rules of 1951

27. Tank Bed land not to be granted on patta.

- No unoccupied land situated in the bed of a Government source irrigation shall be granted on patta.