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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Uttar Pradesh - Subsection

Section 88(2)(a) in The U.P. Co-operative Societies Act, 1965

(a)the grounds on which a co-operative farming society may grant permission to bhumidhar member for disposition of his land under Section 79;