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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(1)As soon as the bid is confirmed by the Chairman of the Committee, the successful bidder shall be informed of it by a written notice in Form III by the Executive Officer.