Section 5(2) in The Science And Engineering Research Board Act, 2008
(2)The Oversight Committee shall consist of the following persons, namely:-(i)a scientist of eminence and international repute Chairperson;(ii)Secretary to the Government of India in the Department of Science and Technology, ex officio-Vice-Chairperson;(iii)Presidents of Indian National Science Academy, Indian Academy of Sciences and Indian National Academy of Engineering, ex officio-Members;(iv)not more than three members to be appointed by the Central Government from amongst distinguished experts in different areas of science and technology; and(v)Secretary to the Board, ex officio-Member.
