Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006

(3)The memorandum of appeal under sub-rule (1) shall be presented in four complete sets in a paper book form along with an empty file size envelope bearing full address of the respondent and where the number of respondents is more than one, as many [extra copies] [ Substituted by G.S.R. 273(E), dated 26.3.2007, for " exra copies" (w.e.f. 5.4.2007).] of the appeal in a paper book form as there are respondents together with unused file size envelopes bearing full address of each respondent to be furnished by the appellant.