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[Cites 0, Cited by 0] [Section 101(21)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(21)(d) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(d)Fire Safety Plan:- (NFPA — 101 (18.7.2.1) - Fire Safety plan should be developed by the management and should be approved by the Director General of Fire and Emergency Services before occupancy. The following shall be provided in the written Fire safety Plan to train response teams, maintenance staff, nursing staff and fire wardens.