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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

Bombay Presidency - Subsection

Section 57(4)(e) in The Bombay University Act, 1974

(e)The Executive Council shall appoint, from amongst the persons so recommended, the number of persons required [to fill the general posts and reserved posts, if any, as advertised] [These words were substituted for the words 'to fill the posts advertised', by Maharashtra 32 of 1978, section 11(c).]: