Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(1) in The Tamil Nadu Betting Tax Act, 1935 (1)The State Government may appoint persons, and may authorise them to appoint other persons, for any local area, to inspect race-meetings and the accounts of betting thereat.
