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[Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act]

State of West Bengal - Subsection

Section 294(2)(a) in The Calcutta Municipal Corporation Act, 1980

(a)to construct a house-drain up to a point to be specified in such notice but not at a distance of more than sixty metres from any part of the premises; or