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State of Tamilnadu - Section

Section 42 in General Statutes of the Dr. M.G.R. Medical University

42. Statute - Motions to be seconded. - Every motion at a meeting must be seconded; Otherwise it shall drop.

Any member may second a resolution by saying T second the motion' and may reserve his speech by adding T reserve my speech'.When a motion has been moved and seconded, the question shall be stated from the Chair, unless the motion be ruled out of order by the Chairman.