Supreme Court - Daily Orders
Center Of Public Interest Litigation ... vs Union Of India on 13 October, 2015
Bench: Ranjan Gogoi, Pinaki Chandra Ghose
CHAMBER MATTER-2 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) NO. 3259/2015
IN
W.P.(C) NO. 197/2004
CENTER OF PUBLIC INTEREST LITIGATION (CPIL) PETITIONER(S)
VERSUS
UNION OF INDIA & ORS RESPONDENT(S)
[WITH APPLN.(S) FOR HEARING IN OPEN COURT AND C/DELAY AND OFFICE
REPORT]
WITH
R.P.(C) NOS.3191-3193/2015 IN W.P. (C) NO. 13/2003, W.P. (C) NO.
197/2004 & W.P. (C) NO. 302/2012
[WITH APPLN.(S) FOR C/DELAY AND STAY AND OFFICE REPORT]
R.P.(C) NOS. 3275-3277/2015 IN W.P. (C) NO. 13/2003, W.P. (C) NO.
197/2004 & W.P. (C) NO. 302/2012
[WITH APPLN.(S) FOR C/DELAY AND OFFICE REPORT]
Date : 13/10/2015 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
By Circulation
UPON perusing papers the Court made the following
O R D E R
Application for hearing in open Court is allowed. Delay condoned.
Issue notice.
Tag with Review Petition (Civil) Nos. 1879-1881 of 2015 in Writ Petition (Civil) No.13/2003, Writ Petition (Civil) No.197/2004 and Writ Petition (Civil) No.302/2014 and other connected matters.
Signature Not Verified Digitally signed by Vinod Lakhina[VINOD LAKHINA] [ASHA SONI] Date: 2015.10.13 16:00:53 IST Reason: COURT MASTER COURT MASTER