Supreme Court - Daily Orders
Arjun Gopal vs Union Of India . on 5 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.16 COURT NO.5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 728/2015
ARJUN GOPAL & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(ONLY I.A. NOS. 92862/2017, 94427/2017, 94429/2017, 95202/2017,
96202/2017, 96755/2017 ARE TO BE LISTED BEFORE THE HON'BLE COURT.)
Date : 05-10-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Gopal Sankuranarayanan, Adv.
Ms. Hari Priya Padfmanbhan, Adv.
Ms. Pooja Dhar, AOR
Ms. Shrutanjaya Bhardwaj, Adv.
Ms. Veeru Manali, Adv.
For Respondent(s) Mr. Ranjit Kumar, SG
Ms. Pinky Anand, ASG
Mr. Amit Sharma, Adv.
Mr. Waisim A. Quadri, Adv.
Mr. D.N. Goburdhun, Adv.
Mr. Ajay Sharma, Adv.
Mr. G.S. Makker, Adv.
Ms. Kiran Bhardwaj, Adv.
Mr. R.K. Rathore, Adv.
Mr. Ritesh Kumar, Adv.
Ms. Saudamini Sharma, Adv.
Ms. Shivani Luthra Lohiya, Adv.
Mr. Hemant Arya, Adv.
Mr. Sumit Telerwal, Adv.
Signature Not Verified
Mr. Raj Bahadur, Adv.
Mr. B. Krishna Prasad, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2017.10.05
17:15:28 IST
Reason:
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Vibhu Shanker Mishra, Adv.
Ms. Vimla Sinha, Adv.
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Ms. Binu Tamta, Adv.
Mr. B. V. Balram Das, Adv.
Mr. Neeraj K. Kaul, Sr. Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Garima Bajaj, Adv.
Ms. C. Parwani, Adv.
Mr. Aakash Lamba, Adv.
Mr. Varun Mathur, Adv.
Mr. Debojit Boarkakati, Adv.
Mr. Anil Grover, Adv.
Ms. Shiwani Kumar, Adv.
Mr. Sanjay Kumar Visen, Adv.
Mr. Sachin Mittal, Adv.
Mr. Sagar Kothari, Adv.
Mr. Rajiv R., Adv.
Mr. Yoginder Handoo, Adv.
Mr. M. A. Chinnasamy, AOR
Ms./Mr. C. Rubvathi, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. P. Rajaram, Adv.
M/s. Corporate Law Group, AOR
Ms. Sarla Chandra, AOR
Mr. Vijay Panjwani, AOR
Ms. Charuwali Khanna, Adv.
Mr. Chirag M. Shroff, AOR
Ms. Neha Sanjwan, Adv
Ms. Rohini Musa, AOR
Mr. V. D. Khanna, AOR
Mr. Anish R. Shah, AOR
Mr. Kailash Chand, AOR
Applicant-in-person, AOR
Mr. Ashok Kumar Gupta II, AOR
UPON hearing the counsel the Court made the following
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O R D E R
List on 06.10.2017.
(ASHWANI KUMAR) (MADHU NARULA) COURT MASTER COURT MASTER