Supreme Court - Daily Orders
Bikash Ranjan Rout vs The State Home Department Secretary on 8 August, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.46 COURT NO.9 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 297/2015
(Arising out of impugned final judgment and order dated 20-08-2014
in CRLMC No. 3386/2013 passed by the High Court of Delhi at New
Delhi)
BIKASH RANJAN ROUT Petitioner(s)
VERSUS
THE STATE THR.THE SECRETARY, HOME DEPARTMENT Respondent(s)
Date : 08-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Parvez Bashista,Adv.
For Mr. Debasis Misra, AOR
For Respondent(s) Ms. Vibha Datta Makhija,Sr.Adv.
Ms. Disha Vaish,Adv.
Ms. B.Sunita Rao,Adv.
Mr. K.Subba Rao,Adv.
Mr. Manish Pushkarnia,Adv.
Mr. Raj Bahadur,Adv.
Mr. Anurag Dhayal,Adv.
Ms. Neelam Chand,Adv.
Mr. B.V.Balram Das, AOR
For Mr. D. S. Mahra, AOR
UPON hearing the counsel the Court made the following
O R D E R
It has been stated by the learned counsel appearing for the petitioner that the arguing counsel is suffering from Chikungunya.
As prayed, the matter is adjourned for four weeks.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.08.10 14:57:15 IST Reason: (ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER