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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(7) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(7)Result sheets in Forms 22 and 23 for Member and Chairman respectively, prepared by such officers as are authorised by the Returning Officer shall be submitted by them, in separate envelopes to the Returning Officer for compilation and tabulation of votes polled by each candidate.