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State of Uttarakhand - Section
Section 34 in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016
34. Amendment of Second Schedule.
- In the principal rules, for the existing Second Schedule, the following Second Schedule shall be substituted, namely -| 0001 | to | 0009, | 0011, |
| 0022, | 0033, | 0044, | |
| 0055, | 0066, | 0077, | |
| 0088, | 0099, | 0100, | |
| 0101, | 0777, | 0786, | |
| 0999, | 1111, | 2222, | |
| 3333, | 4444, | 5555 | |
| 6666, | 7000, | 7070, | |
| 7272, | 7777, | 7979, | |
| 8888, | 9000, | 9191, | |
| 9999. |