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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)These rules shall apply to all the existing cinema premises in the State of Tamil Nadu and to those which come into existence after the publication of these rules in the Fort St.George Gazette.