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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Rajasthan - Subsection

Section 129(2)(i) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(i)that adequate protection is provided to the building workers in such vessel from inclement weather;