Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Kerala - Subsection Section 13(7) in Kerala University of Health Sciences Act, 2010 (7)The Dean shall prepare proposals for the award of fellowships,-scholarships and other distinctions in the concerned Faculty for submission to the Academic Council.
