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[Cites 0, Cited by 7] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2) in The Representation of the People Act, 1951

(2)No person shall vote at an election in any constituency if he is subject to any of the disqualifications referred to in section 16 of the Representation of the People Act, 1950 (43 of 1950).