Telangana High Court
Sri G. Durga Prasad, Krishna Dist. vs The Govt. Of A.P., Mines Geology 3 Others on 12 November, 2018
HON'BLE SMT. JUSTICE KONGARA VIJAYA LAKSHMI
WRIT PETITION No.5479 of 2009
ORDER:
Sri Gummalla Vijaya Kumar, learned counsel for the petitioner, submits that the matter has become infructuous.
Recording the said submission, this Writ Petition is dismissed as infructuous. There shall be no order as to costs. As a sequel thereto, the miscellaneous petitions, if any, pending in this Writ Petition shall stand closed.
________________________ KONGARA VIJAYA LAKSHMI, J Date: 12.11.2018 BSS