Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in Bihar Hindu Religious Trusts Rules, 1952 7. The record referred to in clause (a) of sub-section (2) of Section 28 of the Act shall be prepared and maintained in the manner set forth in Form 1.
