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State of Madhya Pradesh - Section

Section 44 in The Indian Forest Act, 1927

44. All persons bound to aid in case of accident at depot.

- In case of any accident or emergency involving danger to any property at any such depot, every person employed at such depot, whether by the Government or by any private person, shall render assistance to any forest officer or police officer demanding his aid in averting such danger or securing such property from damage or loss.