Punjab-Haryana High Court
Harinder Singh Alias Lovely Zaildar vs State Of Punjab on 28 November, 2018
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRM-M-31153-2018
Date of Decision: 28.11.2018
Harinder Singh @ Lovely Zaildar ....Petitioner
VERSUS
State of Punjab ....Respondent
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Gurcharan Dass, Advocate
for the petitioner.
Ms. Anju Sharma Kaushik, DAG, Punjab.
*******
SURINDER GUPTA, J.
For orders, see judgment of even date passed in CRM-M-17274 of 2018 (Gurjinder Singh @ Ginda vs. State of Punjab).
November 28, 2018 ( SURINDER GUPTA )
jk JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
1 of 1
::: Downloaded on - 01-01-2019 00:51:43 :::