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Punjab-Haryana High Court

Harinder Singh Alias Lovely Zaildar vs State Of Punjab on 28 November, 2018

Author: Surinder Gupta

Bench: Surinder Gupta

  IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                       CRM-M-31153-2018
                                       Date of Decision: 28.11.2018

Harinder Singh @ Lovely Zaildar                                ....Petitioner

                         VERSUS

State of Punjab                                               ....Respondent

CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA

Present:    Mr. Gurcharan Dass, Advocate
            for the petitioner.

            Ms. Anju Sharma Kaushik, DAG, Punjab.

                         *******

SURINDER GUPTA, J.

For orders, see judgment of even date passed in CRM-M-17274 of 2018 (Gurjinder Singh @ Ginda vs. State of Punjab).



November 28, 2018                              ( SURINDER GUPTA )
jk                                                  JUDGE

Whether speaking/reasoned                            Yes/No
Whether reportable                                   Yes/No




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