Kerala High Court
Shyam Jith vs State Of Kerala on 13 January, 2016
Author: P.Ubaid
Bench: P.Ubaid
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.UBAID
WEDNESDAY, THE 13TH DAY OF JANUARY 2016/23RD POUSHA, 1937
Crl.MC.No. 210 of 2016 ()
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CP 59/2015 of JUDICIAL FIRST CLASS MAGISTRATE COURT-I, PERINTHALMANNA
CRIME NO. 457/2015 OF PERINTHALMANNA POLICE STATION, MALAPPURAM
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PETITIONERS/ACCUSED :
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1. SHYAM JITH, AGED 20 YEARS,
S/O.AYYAPPAN, PARAVAKKAL COLONY, KURVA,
KOLATHUR, MALAPPURAM DISTRICT.
2. SULFEEKER ALI @ SULFI, AGED 19 YEARS,
S/O. ABDUL JALEEM, CHAKKUM KUNNAL(H), KADUGAPURAM.P.O.,
KOLATHUR, MALAPPURAM DISTRICT.
3. FAVAD, AGED 22 YEARS,S/O.KUNJALAN,
VALIYAPEEDIYEKKAL HOUSE, MANNUM KULAM,
PUZHAKKATTIRI, MALAPPURAM DISTRICT.
4. SHIBIN LAL, AGED 20 YEARS,
S/O.SIVADASAN, KALATHILTHODI HOUSE, POTHUVEETTI,
PUZHAKKATTIRI, MALAPPURAM DISTRICT.
5. PRAVEEN, AGED 20 YEARS,
S/O.VELAYUDAN, PADIKKAL HOUSE, CHOLAYIL,
VALIPPARA, CHARAKKAPARAMBIL, ANGADIPURAM,
MALAPPURAM DISTRICT.
6. SARATH @ KANNAN, AGED 20 YEARS,
S/O.MANIKANDAN, KADAVIL HOUSE, KOTTUVAD,
PARAYAN COLONY, PUZHAKKATTIRI, MALAPPURAM DISTRICT.
BY ADVS.SRI.C.M.KAMMAPPU
SMT.N.S.FATHIMATH SUHRA
RESPONDENTS/RESPONDENTS :
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1. STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR
HIGH COURT OF KERALA, ERNAKULAM-682031.
(THROUGH STATION HOUSE OFFICER
PERINTHALMANNA POLICE STATION, MALAPPURAM DISTRICT).
Crl.MC.No. 210 of 2016 ()
2. MUHAMMED SHAIJAN, AGED 18 YEARS,
S/O.LAILA, PATHARI HOUSE, PUZHAKKATTIRI,
MALAPPURAM DISTRICT-679023.
R1 BY PUBLIC PROSECUTOR SRI. JUSTIN JACOB
R2 BY ADV. SRI.MANSOOR.B.H.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 13-01-2016, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
bp
P.UBAID, J.
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Crl.M.C No.210 of 2016
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Dated this the 13th day of January, 2016
O R D E R
Learned counsel for the petitioners seeks permission to withdraw this Crl.M.C with liberty to file proper application. The submission is accepted and accordingly this Crl.M.C is dismissed as withdrawn.
Sd/-
P.UBAID JUDGE //True Copy// P.A to Judge ab