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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(3)(a) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(a)the statement of charges against the Chairperson or Member of the Authority or Appellate Tribunal, as the case may be; and