Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Himachal Pradesh - Subsection

Section 109(2)(i) in Himachal Pradesh Co-Operative Societies Act, 1968

(i)the procedure for calling general meetings, its quorum, writing of minutes and powers and duties of the chairman;