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[Cites 0, Cited by 0] [Section 114F(4)] [Section 114F] [Entire Act]

Union of India - Subsection

Section 114F(4)(b) in Income Tax Rules, 1962

(b)other jurisdiction, being a jurisdiction that has in effect an agreement with the United States of America to facilitate the implementation of Foreign Account Tax Compliance Act (hereinafter referred to as other partner jurisdiction), financial institution,