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State of Uttar Pradesh - Section

Section 7 in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

7. Seniority of finally absorbed officers and other employees.

(1)Notwithstanding anything in Rule 27, the seniority of such officers and other employees who are finally absorbed in the service under sub-section (2) of Section 5-A of the Act shall be determined on the criterion of continuous length of service in the Authority, on similar posts.
(2)In the case of persons having equal continuous length of service the person older in age shall be senior and in case the age of such persons is same the person drawing higher pay shall be senior.