Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 8 in The Industrial Statistics (Punjab Labour) Rules, 1952

8. Information to be furnished in English.

- All information required under rule 3 shall be furnished in English, or in any other language prevalent in the area where the industrial establishment is situated.
(Schedule)Form A
Factories[To be submitted to the Statistics Authority within one month after the close of the quarter to which the return relates]The Industrial Statistics Act, 1942The Industrial Statistics (Punjab Labour) Rules, 1952Return for the quarter ending in the _______________ 19Name of the factory ______ Industry _______ Using Power/Not using power ________ (Please strike out the term not applicable).Postal address ______________ District _____________ State ______________