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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

4. Method of Admissions.

- The following guidelines shall be applicable to both the Private Aided/Un-Aided Minority Colleges of Education.
(i)Mere appearance at the common entrance test and obtaining a rank does not entitle a candidate to be considered for admission automatically into any subject (methodology)/ institution unless he/she also satisfies the rules and regulations of the admissions prescribed by the concerned University/Government including marks to be obtained in the qualifying examination.
(ii)The admissions shall be made in the order of merit on the basis of the rank assigned in the Common Entrance Test Ed.CET (Ed.CET) Common Entrance Test-AC (EdCET-AC) and to the extent of intake capacity.
(iii)The minority institutions shall admit the candidates as selected and allotted by the "Convener" under Convener seats as prescribed in these Rules.
(iv)The percentage of number of candidates to be admitted in each methodology (subject) in the institutions shall be as follows:
(a) Mathematics 30%
(b) Physical Sciences 15%
(c) Biological Sciences 25%
(d) Social Studies 30%
(v)The methodology-wise percentages should be followed strictly as prescribed above for all the seats either to be allotted by the Convener, Ed.CET, or to be filled by the managements under management quota.
(vi)For arriving at the number of seats under 15% management quota, the fraction above 0.5 only should be taken as (1) and fraction of 0.5 and below should be ignored.