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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(c) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(c)have working experience of at least one year in a reputed automobile workshop engaged in the repair of light motor vehicles, heavy goods vehicles and heavy passenger vehicles fitted with petrol and diesel engine;