Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 8 in The Cinematograph (Amendment) Act, 2023. 8. Insertion of new sections 6AA and 6AB. After section 6A of the principal Act, the following sections shall be inserted, namely:—
