Section 32(1)(g) in Rajasthan Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(g) in Rajasthan Panchayati Raj Act, 1994

(g)furnish to the State Government or the officer incharge of Panchayat such reports, returns and record, whether periodical or otherwise, as may be prescribed or as may from time be called for; and

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State of Rajasthan - Subsection

Section 32(1)(g) in Rajasthan Panchayati Raj Act, 1994