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[Cites 0, Cited by 6] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in The Indian Veterinary Council Act, 1984

(1)The Council may appoint such number of visitors as it may deem requisite to inspect any veterinary institution or any college or other institution where veterinary education is given or to attend any examination held by any veterinary institution for the purpose of granting any recognised veterinary qualification.