Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 64 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

64. Adoption of Annual Accounts and Annual Report.

- The Annual Accounts and Administration Report, as approved by the General Administration Committee, shall be placed at the General Body meeting of the Janpad Panchayat on or before 31st day of May each year.