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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(2)(ii) in Himachal Pradesh Co-Operative Societies Rules, 1971

(ii)to institute, defend and conduct legal proceedings in law courts, and other places, and enter into compromise or arbitration with creditors of the society.]