Himachal Pradesh High Court
Durga Chand vs . State Of H.P. on 6 May, 2022
Bench: Sabina, Satyen Vaidya
Durga Chand vs. State of H.P. .
CWPOA No.8041 of 2019 06.05.2022 Present: Mr. Manish Sharma, Advocate for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Admitted.
Tag with CWPOA No.8098 of 2019.
( Sabina ) Judge ( Satyen Vaidya ) May 6, 2022 (KS) Judge ::: Downloaded on - 07/05/2022 20:07:14 :::CIS