Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Punjab - Subsection Section 4A(1) in The Punjab Motor Vehicles Taxation Act, 1924 (1)In respect of a transport vehicle an owner shall also be required make declarations in the prescribed form stating the prescribed particulars.]
