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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Gujarat - Subsection

Section 138(1)(b) in The Gujarat Panchayats Act, 1993

(b)the 15th January of the current year the budget estimate is prepared after the 15lh December of the current year but on or before the said approved date: