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[Cites 0, Cited by 1] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(e) in The United Provinces Excise Act, 1910

(e)regulating the periods and localities for which, and the persons to whom, licences for the vend by wholesale or by retail of any intoxicant may be granted;