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Allahabad High Court

Manav Vikas Parishad, Thru. Its ... vs Harshita Mathur, D.M., Raibareilly / ... on 7 August, 2024

Author: Rajeev Singh

Bench: Rajeev Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:54099
 
Court No. - 17
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2667 of 2024
 

 
Applicant :- Manav Vikas Parishad, Thru. Its Chairman Raghvendra Kumar Mishra
 
Opposite Party :- Harshita Mathur, D.M., Raibareilly / The President, Bal Shram Unmoolan Samiti, Raibareilly
 
Counsel for Applicant :- Satish Kumar Srivastava,Anand Kishore Saxena
 

 
Hon'ble Rajeev Singh,J.
 

1. Learned counsel for the applicant informs that the order of the Writ Court has already been complied with.

2. Thus, the instant contempt application is dismissed as infructuous.

Order Date :- 7.8.2024 Arpan