Allahabad High Court
Manav Vikas Parishad, Thru. Its ... vs Harshita Mathur, D.M., Raibareilly / ... on 7 August, 2024
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2024:AHC-LKO:54099 Court No. - 17 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2667 of 2024 Applicant :- Manav Vikas Parishad, Thru. Its Chairman Raghvendra Kumar Mishra Opposite Party :- Harshita Mathur, D.M., Raibareilly / The President, Bal Shram Unmoolan Samiti, Raibareilly Counsel for Applicant :- Satish Kumar Srivastava,Anand Kishore Saxena Hon'ble Rajeev Singh,J.
1. Learned counsel for the applicant informs that the order of the Writ Court has already been complied with.
2. Thus, the instant contempt application is dismissed as infructuous.
Order Date :- 7.8.2024 Arpan