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State of Gujarat - Section

Section 5 in Gujarat High Court Rules, 1993

5.

(1)A single Judge may refer any matter before him or question arising in such matter to a division bench of two Judges, or a larger bench.
(2)A Division Bench of two Judges may refer any matter before it or any question arising therein or any question referred to it under sub-rule (1) above to a Larger Bench.